Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Union of India - Subsection Section 17(2) in THE NATIONAL COMMISSION FOR HOMOEOPATHY ACT, 2020 (2)The Commission shall conduct the National Teachers’ Eligibility Test for Homoeopathy through such designated authority and in such manner as may be specified by regulations.
