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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2)(b) in Orissa Advocate's Welfare Fund Rules, 1986

(b)Receipt from the candidates at the time of enrolment towards Group Insurance Scheme and from the practising Advocates to the Group Insurance Scheme;