Supreme Court - Daily Orders
Lodha Developers Ltd. (Earlier Known As ... vs Sanjiv Kumar Jain on 17 February, 2026
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.12 COURT NO.6 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4915-4917/2023
LODHA DEVELOPERS LTD. (EARLIER KNOWN AS
MACROTECH DEVELOPERS LTD. Appellant(s)
VERSUS
SANJIV KUMAR JAIN & ANR. Respondent(s)
IA No. 263183/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES
IA No. 13129/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES
IA No. 142865/2023 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 142864/2023 - STAY APPLICATION
Date : 17-02-2026 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Appellant(s) : Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Rahul Kripalani, Adv.
Ms. Suhasini Sen, Adv.
Mr. Ankit Yadav, AOR
Ms. Juhi Bahirwani, Adv.
Mr. Toshiv Goyal, Adv.
Mr. Varun Tyagi, Adv.
Ms. Supraja V., Adv.
Ms. Masooma Rizvi, Adv.
Mr. Sista Srinivas, Adv.
Ms. Shivangi Gulati, Adv.
For Respondent(s) :Mr. Nidesh Gupta, Sr. Adv.
Ms. Anubha Agrawal, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed by Mr. Neeraj Kishan Kaul, learned senior counsel appearing for the appellant, re-list the civil appeals on 17th March, 2026.
Signature Not Verified Digitally signed by JATINDER KAUR Date: 2026.02.17 17:27:53 IST Reason: (JATINDER KAUR) (SUDHIR KUMAR SHARMA)
P.S. to REGISTRAR COURT MASTER (NSH)