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Supreme Court - Daily Orders

Lodha Developers Ltd. (Earlier Known As ... vs Sanjiv Kumar Jain on 17 February, 2026

Author: Dipankar Datta

Bench: Dipankar Datta

     ITEM NO.12                                 COURT NO.6                   SECTION XVII-A

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

     Civil Appeal No(s).                   4915-4917/2023

     LODHA DEVELOPERS LTD. (EARLIER KNOWN AS
     MACROTECH DEVELOPERS LTD.                                                 Appellant(s)


                                                        VERSUS

     SANJIV KUMAR JAIN & ANR.                                                 Respondent(s)

     IA No. 263183/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES
     IA No. 13129/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES
     IA No. 142865/2023 - PERMISSION TO FILE LENGTHY LIST OF DATES
     IA No. 142864/2023 - STAY APPLICATION

     Date : 17-02-2026 This matter was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE DIPANKAR DATTA
                             HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA

     For Appellant(s) : Mr. Neeraj Kishan Kaul, Sr. Adv.
                        Mr. Rahul Kripalani, Adv.
                        Ms. Suhasini Sen, Adv.
                        Mr. Ankit Yadav, AOR
                        Ms. Juhi Bahirwani, Adv.
                        Mr. Toshiv Goyal, Adv.
                        Mr. Varun Tyagi, Adv.
                        Ms. Supraja V., Adv.
                        Ms. Masooma Rizvi, Adv.
                        Mr. Sista Srinivas, Adv.
                        Ms. Shivangi Gulati, Adv.

     For Respondent(s) :Mr. Nidesh Gupta, Sr. Adv.
                        Ms. Anubha Agrawal, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

As prayed by Mr. Neeraj Kishan Kaul, learned senior counsel appearing for the appellant, re-list the civil appeals on 17th March, 2026.

Signature Not Verified Digitally signed by JATINDER KAUR Date: 2026.02.17 17:27:53 IST Reason:
     (JATINDER KAUR)                                                  (SUDHIR KUMAR SHARMA)
     P.S. to REGISTRAR                                                  COURT MASTER (NSH)