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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(1)(f) in The U.P. Industrial Employment Model Standing Orders, 1991

(f)collection or canvassing for the collection of any money whatsoever for purposes not authorised by the employer within the premises of the industrial establishment;