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Union of India - Section

Section 10 in The Fertilizer (Control) Order, 1985

10. Period of validity of certificate of registration.

- Every certificate of registration granted under Clause ["as case may be renewed under Clause 11"] [Added by S.O. 795(E), dated 22nd November, 1991.] shall, unless suspended or cancelled, be valid for a maximum period of three years, from the date of issue.