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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Uttar Pradesh - Subsection

Section 46(2)(a) in The U.P. Harcourt Butler Technical University Act, 2016

(a)affecting the admission of students, or prescribing examinations to be recognized as equivalent to the University examinations or admission to the degree courses of the University, unless a draft of the same has been proposed by the academic council;