Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(2) in The Salsette Estates (Land Revenue Exemption Abolition) Act, 1951 (2)Any words or expressions which are defined in the Code and not defined in this Act shall be deemed to have the meaning given to them by the Code.
