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[Cites 0, Cited by 0] [Section 33(10)] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(10)(b) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(b)Rinse in the second tank with hot water around 60°C and 3% caustic solution at 60°C using brushes to clean the interior and exterior of bottles thoroughly.