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State of Goa - Section

Section 61 in The Goa Medical Council Rules, 1995

61. Renewal of registration.

- The Registrar shall issue notice for renewal of registration in Form 7 and send it to all persons registered with the Council by Registered Post. If no reply/payment is received, a second/final notice in Form 16 shall be issued and the name thereafter be removed from the register if no renewal fee is paid within two weeks.