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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(vii) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

(vii)[ Allotment to unemployed Graduates in Agriculture (including "Graduates in Agricultural Engineering)] [Added by notification No. F. 22 (54) Revenue/Colo/64 dated 2-6-1970 vide GSR 20-Rajasthan Gazette, Extraordinary, Part IV-C, dated 2-6-1970, page 79 to 82.].