Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 93(2)(xv) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(xv)the provision of accommodation for storing any agricultural produce brought into the market;