Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 36 in The Bombay Weights and Measures Act, 1932

36. [Penalty for possessing for use weight, etc., not verified or stamped.]

- Repealed of Bombay 1 of 1939, section 3.