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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(1) in The Orissa Self-Help Co-operatives Act, 2001

(1)In primary and Secondary Co-operatives, members shall have equal voting rights i.e. one member, one vote, and shall be organised in a democratic manner :Provided that a member shall have to be a member for at least one full financial year, before being eligible to cast his/her vote except the case of promoters.