Supreme Court - Daily Orders
M/S Lsc Infratech Ltd. vs Union Of India on 5 April, 2019
Bench: Chief Justice, Deepak Gupta, Sanjiv Khanna
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOS. 3050-3051 OF 2019
M/S LSC INFRATECH LTD. APPELLANT(S)
VERSUS
UNION OF INDIA & ORS. RESPONDENT(S)
O R D E R
Heard learned counsel for the appellant.
We are not inclined to entertain the civil appeals.
The civil appeals are accordingly dismissed.
..…...............CJI. (RANJAN GOGOI) …...…................J (DEEPAK GUPTA) ...…................J. (SANJIV KHANNA) NEW DELHI, APRIL 5, 2019 Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2019.04.09 17:37:01 IST Reason: ITEM NO.28 COURT NO.1 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 3050-3051/2019 M/S LSC INFRATECH LTD. Appellant(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (IA No.45842/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.45841/2019-STAY APPLICATION and IA No.45843/2019-EXEMPTION FROM FILING O.T.) Date : 05-04-2019 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK GUPTA HON'BLE MR. JUSTICE SANJIV KHANNA For Appellant(s) Ms. Mayuri Raghuvanshi, AOR Mr. Sanjay Upadhyay, Adv.
Ms. Eisha Krishn, Adv.
Ms. Maya Ramesh, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Heard learned counsel for the appellant. We are not inclined to entertain the civil appeals. The civil appeals are accordingly dismissed. Pending applications, if any, stand disposed of.
(SUSHIL KUMAR RAKHEJA) (ANAND PRAKASH) AR CUM PS BRANCH OFFICER
(Signed order is placed on the file.)