Section 53(2)(b) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

(b)Study leave is extra leave on half pay and leave salary during such leave shall be regulated in accordance with rule 51(2).

Legal Document View