Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Ashok Kashinath Avhad vs Pinak Bharat And Co. And Bina V. Advani ... on 1 July, 2022

Author: Prithviraj K Chavan

Bench: G.S. Patel, Prithviraj K Chavan

                                                                  14-OS-COMAP-L-2848-2022=.DOC




                       Uday



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION


                              COMMERCIAL APPEAL (L) NO. 2848 OF 2022
                                                      IN
                        COMM DIVISION CHAMBER SUMMONS NO.43 OF 2020
                                                   WITH
                              INTERIM APPLICATION (L) NO.2858 OF 2022
                                                      IN
                              COMMERCIAL APPEAL (L) NO. 2848 OF 2022

                       Vanita Ashok Avhad                                        ...Appellant
                             Versus
                       Pinak Bharat and Company and Bina V Advani &           ...Respondents
                       Anr

                                                   WITH
                              COMMERCIAL APPEAL (L) NO. 2856 OF 2022
                                                      IN
                        COMM DIVISION CHAMBER SUMMONS NO. 42 OF 2020
                                                   WITH
                              INTERIM APPLICATION (L) NO. 2862 OF 2022
                                                      IN
                              COMMERCIAL APPEAL (L) NO. 2856 OF 2022

                       Ashok Kashinath Avhad                                     ...Appellant
                             Versus
                       Pinak Bharat and Co. and Bina V Advani & Anr           ...Respondents
          Digitally
          signed by
          UDAY
UDAY      SHIVAJI
SHIVAJI   JAGTAP
          Date:
JAGTAP    2022.07.01
          18:30:33
          +0530


                                                   Page 1 of 2
                                                 29th June 2022
                                                14-OS-COMAP-L-2848-2022=.DOC




                                WITH
       INTERIM APPLICATION (L) NO. 10468 OF 2022
                                WITH

Pinak Bharat and Co. and Bina V Advani & Anr                 ...Applicants
      Versus
Ashok Kashinath Avhad                                       ...Respondent


Mr Archit Jaykar, i/b Jaykar & Partners for the Appellant.
Mr Prerak Sharma, for the Respondent No.1.


                       CORAM         G.S. Patel &
                                     Prithviraj K Chavan, JJ.
                       DATED:        1st July 2022
PC:-


1. Mentioned out of turn.

2. Liberty to the 1st Respondent to file an affidavit-in-reply.

3. By consent, stand over to 13th July 2022.

(Prithviraj K Chavan, J) (G. S. Patel, J) Page 2 of 2 29th June 2022