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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Bihar - Subsection

Section 40(1)(d) in The Bihar Co-operative Societies Act, 1935

(d)misappropriated or fraudulently retained any property of the society [or of the financing bank which it is acting as agent under sub-section (3) of Section 16] [Substituted by Act 29 of 1956.]