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[Cites 0, Cited by 8] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(iv) in The Food Safety And Standards Act, 2006

(iv)where such failure or contravention results in death, with imprisonment for a term which shall not be less than seven years but which may extend to imprisonment for life and also with fine which shall not be less than ten lakh rupees.