Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Puducherry - Subsection Section 13(b) in The Puducherry Gaming Act, 1965 (b)joins any such assembly for the purpose of gaming, shall be punishable with fine which may extend to fifty rupees.
