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[Cites 0, Cited by 0] [Section 17(8)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(8)(b) in The Tamil Nadu Electricity Supply Code, 2004

(b)The authorised officer of the licensee may permit such applicant to pay the outstanding dues in instalments and to avail the service on payment of 40% of the total arrears outstanding including BPSC in addition to the charges for reconnection of such service connections or effecting new service connections. The balance 60% of the outstanding dues shall be collected in 10 monthly instalments.