Custom, Excise & Service Tax Tribunal
M/S Escorts Limited (Unit I) vs Cce, Delhi Iv on 6 April, 2011
IN THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL West Block No. 2, R.K. Puram, New Delhi 110 066. Principal Bench, New Delhi COURT NO. I DATE OF HEARING : 06/04/2011. DATE OF DECISION : 06/04/2011. Excise Appeals No. 940-942 of 2008 with Misc. Application No. 274 of 2009 and Excise Appeal No. 2666-2668 of 2008 M/s Escorts Limited (Unit I) Appellants Versus CCE, Delhi IV Respondent
Appearance Shri V.L. Kumaran, Advocate for the Appellants. Shri Sunil Kumar, Authorized Representative (DR) for the Respondent. CORAM : Honble Shri Justice R.M.S. Khandeparkar, President Honble Shri Rakesh Kumar, Member (Technical) Order No. ________________ Dated : _____________ Per. Shri Justice R.M.S. Khandeparkar :-
Written submissions on behalf of the appellants placed on record with copy to DR. Respondent to file written submissions on or before 30th April 2011. Matter to be listed for oral arguments on 11th of May 2011.
(Justice R.M.S. Khandeparkar) President (Rakesh Kumar) Member (Technical) PK ??
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