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Custom, Excise & Service Tax Tribunal

M/S Escorts Limited (Unit I) vs Cce, Delhi Iv on 6 April, 2011

        

 
IN THE CUSTOMS, EXCISE & SERVICE TAX
APPELLATE TRIBUNAL
West Block No. 2, R.K. Puram, New Delhi  110 066.
Principal Bench, New Delhi

COURT NO. I

DATE OF HEARING  : 06/04/2011.
DATE OF DECISION : 06/04/2011.

Excise Appeals No. 940-942 of 2008 with Misc. Application No. 274 of 2009 and Excise Appeal No. 2666-2668 of 2008

M/s Escorts Limited (Unit  I)                                     Appellants                                   

	Versus

CCE, Delhi  IV                                                       Respondent

Appearance Shri V.L. Kumaran, Advocate  for the Appellants. Shri Sunil Kumar, Authorized Representative (DR)  for the Respondent. CORAM : Honble Shri Justice R.M.S. Khandeparkar, President Honble Shri Rakesh Kumar, Member (Technical) Order No. ________________ Dated : _____________ Per. Shri Justice R.M.S. Khandeparkar :-

Written submissions on behalf of the appellants placed on record with copy to DR. Respondent to file written submissions on or before 30th April 2011. Matter to be listed for oral arguments on 11th of May 2011.
(Justice R.M.S. Khandeparkar) President (Rakesh Kumar) Member (Technical) PK ??
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