Section 2(1)(b) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

(b)"Cleaning device" - includes but not limited to the equipments referred to in rule 5, whether manually or mechanically propelled which can be used to :-

(i)clean or enable the transport or flow of sewage in sewers or septage from septic tanks, and

(ii)avoid direct manual contact with such sewage or material.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 2(1)(b) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013