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[Cites 0, Cited by 1] [Section 97(1)] [Section 97] [Entire Act]

State of Gujarat - Subsection

Section 97(1)(a) in The Gujarat Co-Operative Societies Act, 1961

(a)when the dispute relates to the recovery of any sum, including interest thereon due to a society by a member thereof, be computed from the date on which such member dies or ceases to be a member of the society;