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Madhya Pradesh High Court

Smt. Kalpana Soni vs The State Of Madhya Pradesh on 10 October, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 43591 of 2023 (SMT. KALPANA SONI Vs THE STATE OF MADHYA PRADESH) Dated : 10-10-2023 None for applicant.

Shri Anand Shukla - Panel Laywer for State.

Case diary is available. List the matter after a week.

(ANURADHA SHUKLA) JUDGE Nitesh Signature Not Verified Signed by: NITESH PANDEY Signing time: 10/11/2023 3:18:41 PM