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Madhya Pradesh High Court

Smt. Hira Bai vs The State Of Madhya Pradesh on 13 February, 2019

1 WP-29810-2018 The High Court Of Madhya Pradesh WP-29810-2018 (SMT. HIRA BAI Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 13-02-2019 None for the petitioner despite repeated calls. List the matter after two weeks.

(NANDITA DUBEY) JUDGE rss Digitally signed by RAVI SHANKAR SHRIVASTAVA Date: 13/02/2019 17:39:42