Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(2) in Bihar Anti Terrorist Squad Rules, 2014 (2)The Squad, under the orders of the Director General or a competent Court, shall also take over the investigation of offences by anti national elements as referred to appendix IV-Part B.
