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Madras High Court

M/S. Jkr Consordium vs The Government Of India on 8 September, 2021

Author: D.Krishnakumar

Bench: D.Krishnakumar

                                                                           WP(MD) No.6335 of 2020


                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 08.09.2021

                                                      CORAM

                                   THE HON'BLE MR. JUSTICE D.KRISHNAKUMAR

                                            WP(MD) No.6335 of 2020
                                                     And
                                         WMP(MD) Nos.5565 & 5566 of 2020

                     M/s. JKR Consordium,
                     Represented by its Proprietor,
                     Mr.H. Jeya Kumar,
                     6/87, Main Road,
                     Koodankulam P.O,
                     Radhapuram Taluk,
                     Thirunelveli District.                               ... Petitioner

                                                      Vs.
                     1.The Government of India,
                       Represented by its Secretary,
                       Ministry of Home Affairs,
                       North Block, New Delhi – 110 001

                     2.Nuclear Power Corporation of India Ltd,
                       Koodangulam Nuclear Power Project,
                       Koodangulam Post, Radhapuram Taluk,
                       Tirunelveli District.

                     3.The Senior Maintenance Engineer,
                       Nuclear Power Corporation of India Ltd,
                       Koodangulam Nuclear Power Project,
                       Koodangulam Post, Radhapuram Taluk,
                       Tirunelveli District.                        ... Respondents




                     1/4




https://www.mhc.tn.gov.in/judis/
                                                                              WP(MD) No.6335 of 2020


                     PRAYER: Petition filed under Article 226 of the Constitution of India,
                     for the issuance of a Writ of Certiorari, to call for the records relating
                     to the proceedings of the Impugned Orders in 1) No.
                     NPCIL/KKNPP/S/2020/649           dated      08.05.2020       and      No.
                     NPCIL/KKNPP/S/2020/157           dated       15.05.2020       and       3)
                     No.NPCIL/KKNPP-1&2/MMU/800952/2020/008 dated 15.05.2020 on
                     the file of the 2nd respondent and quash the same.

                                    For Petitioner     : Mr.R. Maheswaran
                                    For Respondents    :Mr.P. Subbiah,
                                                        Central Government Standing Counsel
                                                        For R1
                                                        Mr.C. Muthusaravanan,
                                                        For R2 & R3

                                                      ORDER

Mr. R. Maheswaran, learned counsel appearing for the petitioner informed the Court that the petitioner has submitted a letter to the Registry to withdraw the aforesaid Writ Petition.

2. In view of the said submissions made by the learned counsel appearing for the petitioner, the Writ Petition stands dismissed as withdrawn. Consequently, connected Miscellaneous Petitions are closed. No costs.

08.09.2021 Index : Yes/No Internet : Yes /No mnr 2/4 https://www.mhc.tn.gov.in/judis/ WP(MD) No.6335 of 2020 To

1.The Government of India, Represented by its Secretary, Ministry of Home Affairs, North Block, New Delhi – 110 001

2.Nuclear Power Corporation of India Ltd, Koodangulam Nuclear Power Project, Koodangulam Post, Radhapuram Taluk, Tirunelveli District.

3.The Senior Maintenance Engineer, Nuclear Power Corporation of India Ltd, Koodangulam Nuclear Power Project, Koodangulam Post, Radhapuram Taluk, Tirunelveli District.

3/4

https://www.mhc.tn.gov.in/judis/ WP(MD) No.6335 of 2020 D.KRISHNAKUMAR, J.

mnr WP(MD) No.6335 of 2020 And WMP(MD) Nos.5565 & 5566 of 2020 08.09.2021 4/4 https://www.mhc.tn.gov.in/judis/