Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(10) in The Food Safety And Standards Act, 2006

(10)The licence shall subsist for the benefit of the deceased's personal representative or any other member of his family, until the expiry of-
(a)the period of three months beginning with his death; or
(b)such longer period as the Designated Officer may allow.