Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] Union of India - Subsection Section 3(d) in The Patents (Amendment) Act, 2002 (d)in clause (i),-(i) in sub- clause (i), for the words" Union territory of Delhi", the words" National Capital Territory of Delhi" shall be substituted;
