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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(1)(a) in The Haryana Urban (Control of Rent and Eviction) Rules, 1976

(a)name and number of the building or rented land, if any, or its description and boundaries sufficient to identify it;