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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Kerala - Subsection

Section 30(2)(xii) in A.P.J. Abdul Kalam Technological University Act, 2015

(xii)to consider the financial estimates of the University and submit them to the Board of Governors in accordance with the provisions of the Statutes made in this behalf;