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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(viii) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016

(viii)Reduction to lower time scale of pay, grade, post or Service for a period to be specified in the order of penalty, which shall be a bar to the promotion of the Government Servant during such specified period to the time scale of pay, grade, post or Service from which he was reduced, with direction as to whether or not, on promotion on the expiry of the said specified period -