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[Cites 0, Cited by 27] [Entire Act]

Union of India - Section

Section 42 in Gold (Control) Act, 1968

42. Limit on primary gold which a certified goldsmith may possess.

- No certified goldsmith shall either own or have at any time in his possession, custody or control any quantity of-
(i)standard gold bars in excess of one hundred grammes, or
(ii)any quantity of primary gold (including standard gold bars) in excess of three hundred grammes.