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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Bombay Presidency - Subsection

Section 7(2) in The Bombay Diseases of Animals Act, 1948

(2)All animals inspected or detained at a quarantine section shall be liable -
(a)to be vaccinated against any scheduled disease if in the opinion of the officer in charge of such station it is necessary to do so; and
(b)to be marked in the prescribed manner.