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State of Rajasthan - Section

Section 41 in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

41. Quorum.

- The quorum for a meeting of the Committee shall be one - third of the number of members. The Chairman shall preside at every meeting. If the Chairman is absent from any meeting the members present shall select one of the members to preside over the meeting. At least seven clear days notice will be given by the Secretary for the meeting of the Committee. However, urgent meetings can be held with the permission of the Chairman at a shorter notice.