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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(l) in Tamil Nadu Establishment of Private Law Colleges (Regulation) Rules, 2018

(l)List of Law Teachers qualified as per UGC guidelines with specialization and expertise in different branches of law shall be furnished. The Teacher-student ratio shall be not less than 1:40.