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[Cites 0, Cited by 0] [Section 390(7)] [Section 390] [Entire Act]

State of Chattisgarh - Subsection

Section 390(7)(d) in High Court of Chhattisgarh Rules, 2005

(d)The application must be supported by clippings, showing the Court reportage for the requisite number of years and a letter from the sponsoring Editor certifying the above mentioned experience of reportage.