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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2)(c) in Coinage Act, 1906

(c)determine the percentage of diminution in weight below standard weight not being less [than two per cent, in the case of silver coins or five per cent, in the case of pure nickel] [Substituted for word "in any case than two per cent" by the Act 28 of 1947, section 9], which shall be the limit of reasonable wear;