Delhi High Court - Orders
Vanshika Buildtech Limited vs Principal Commissioner Of Income Tax, ... on 19 March, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~101
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4138/2024
VANSHIKA BUILDTECH LIMITED ..... Petitioner
Through: Mr. Sumit K. Batra, Mr.
Naunidh S. Arora, Mr. Manish
Khurana & Ms. Priyanka
Jindal, Advs.
versus
PRINCIPAL COMMISSIONER OF INCOME
TAX, DELHI-7 & ORS. ..... Respondents
Through: Mr. Puneet Rai, SSC with Mr.
Ashvini Kumar, Mr. Rishabh
Nangia, SCs and Mr. Nikhil
Jain, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 19.03.2024 CM APPL. 16932/2024 (Ex.)
1. Allowed subject to all just exceptions.
2. Application stands disposed of.
W.P.(C) 4138/2024 & CM APPL. 16931/2024 (Interim Stay)
3. Notice. Since the respondents are duly represented by Mr. Rai, let a reply be filed within a period of three weeks' from today. The petitioner shall have two weeks' therefrom to file a rejoinder affidavit.
4. Let this matter stand tagged with WP(C) 3240/2024, to be This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/03/2024 at 03:33:03 called on the date fixed i.e. 17.05.2024.
YASHWANT VARMA, J PURUSHAINDRA KUMAR KAURAV, J MARCH 19, 2024/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/03/2024 at 03:33:03