Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Vanshika Buildtech Limited vs Principal Commissioner Of Income Tax, ... on 19 March, 2024

Author: Yashwant Varma

Bench: Yashwant Varma, Purushaindra Kumar Kaurav

                             $~101
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 4138/2024
                                       VANSHIKA BUILDTECH LIMITED                                                          ..... Petitioner

                                                                            Through:                 Mr. Sumit K. Batra, Mr.
                                                                                                     Naunidh S. Arora, Mr. Manish
                                                                                                     Khurana & Ms. Priyanka
                                                                                                     Jindal, Advs.

                                                                            versus

                                       PRINCIPAL COMMISSIONER OF INCOME
                                       TAX, DELHI-7 & ORS.            ..... Respondents

                                                                            Through:                 Mr. Puneet Rai, SSC with Mr.
                                                                                                     Ashvini Kumar, Mr. Rishabh
                                                                                                     Nangia, SCs and Mr. Nikhil
                                                                                                     Jain, Adv.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
                                       KAURAV

                                                                            ORDER

% 19.03.2024 CM APPL. 16932/2024 (Ex.)

1. Allowed subject to all just exceptions.

2. Application stands disposed of.

W.P.(C) 4138/2024 & CM APPL. 16931/2024 (Interim Stay)

3. Notice. Since the respondents are duly represented by Mr. Rai, let a reply be filed within a period of three weeks' from today. The petitioner shall have two weeks' therefrom to file a rejoinder affidavit.

4. Let this matter stand tagged with WP(C) 3240/2024, to be This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/03/2024 at 03:33:03 called on the date fixed i.e. 17.05.2024.

YASHWANT VARMA, J PURUSHAINDRA KUMAR KAURAV, J MARCH 19, 2024/kk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/03/2024 at 03:33:03