Madhya Pradesh High Court
Dr.Anand Rai vs The State Of Madhya Pradesh on 6 July, 2023
Author: Anil Verma
Bench: Anil Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 22720 of 2020 (DR.ANAND RAI Vs THE STATE OF MADHYA PRADESH) Dated : 06-07-2023 Parties through counsel.
As prayed by counsel for the petitioner, list the matter after three weeks.
(ANIL VERMA) JUDGE amol Signature Not Verified Signed by: AMOL NIVRUTTIRAO MAHANAG Signing time: 06-07-2023 19:35:57