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Union of India - Section

Section 1 in The Chief Inspectors, Deputy Chief Inspectors and Inspectors (Qualification and Experience) Rules, 2012

1. Short title and commencement.

(1)These rules may be called the Chief Inspectors, Deputy Chief Inspectors and Inspectors (qualification and experience) Rules, 2012.
(2)They shall come into force on the date of their publication in the Official Gazette.