Chattisgarh High Court
Naresh Kumar Khunte vs State Of Chhattisgarh on 21 November, 2017
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
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NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPS No. 6199 of 2017
Rupendra Singh Porte S/o Komal Singh Porte, Aged About 26
Years, Occupation Service, Posted As Radiographer In C I M S
Bilaspur, R/o Village Jhagrakhand, Post Newsa, District Bilaspur
Chhattisgarh.
---- Petitioner
Versus
1. State Of Chhattisgarh Through Secretary Medical Education,
Mahanadi Bhawan, New Raipur, Police Station Naya Raipur, Civil
And Revenue District Raipur Chhattisgarh.
2. Chhattisgarh Institute Of Medical Sciences ( C I M S ) Through
Dean, Sadar Bajar, Police Station City Kotwali, Bilaspur Civil And
Revenue District Bilaspur Chhattisgarh.
---- Respondent
And WPS No. 6240 Of 2017 Triloki Sahu S/o Firanta Ram Sahu, Aged About 44 Years Working As Servant At Chhattisgarh Institute Of Medical Science, Bilaspur, District Bilaspur, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, P.S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh
2. Chhattisgarh Institute Of Medical Sciences (C I M S), Through Dean, C I M S, Bilaspur, District Bilaspur, Chhattisgarh
---- Respondent And WPS No. 6241 Of 2017 Yogesh Digraskar S/o Shri Chandra Prakash Digraskar, Aged 2 About 31 Years Working As Store Keeper At Chhattisgarh Institute Of Medical Science, Bilaspur District Bilaspur Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur District Raipur Chhattisgarh
2. Chhattisgarh Institute Of Medical Science ( CIMS ), Through Dean, CIMS, Bilaspur District Bilaspur Chhattisgarh
---- Respondent And WPS No. 6228 Of 2017 Feku Ram Chandrakar S/o Dhaniram Chandrakar, Aged About 30 Years Working As Servant At Chhattisgarh Institute Of Medical Science, Bilaspur, District Bilaspur, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh, Through the Secretary, Health and Family Welfare Department, Mantralaya, P.S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur (CG)
2. Chhattisgarh Institute Of Medical Science ( C I M S ), Through Dean, C I M S , Bilaspur, District Bilaspur, Chhattisgarh.
---- Respondent And WPS No. 6252 Of 2017 Shiv Kumari Baghel W/o Yashwant Baghel, Aged About 32 Years Working As Lab Technician At Chhattisgarh Institute Of Medical Sciences, Bilaspur District Bilaspur Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur District Raipur Chhattisgarh 3
2. Chhattisgarh Institure Of Medical Science (CIMS ), Through Dean, CIMS, Bilaspur District Bilaspur Chhattisgarh
---- Respondent And WPS No. 6233 Of 2017 Rajesh Kumar Patel S/o Dohan Prakash Patel, Aged About 39 Years, Occupation Service, Posted As Lab Technician In C I M S Bilaspur, R/o L I G 60 Dindayal Colony, Bahtarai Bilaspur, District Bilaspur, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Medical Education, Mahanadi Bhawan, New Raipur, P.S. Naya Raipur, Civil & Revenue District Raipur, Chhattisgarh
2. Chhattisgarh Institute Of Medical Sciences (C I M S), Through Dean, Sadar Bajar, P.S. City Kotwali, Bilaspur, Civil & Revenue District Bilaspur, Chhattisgarh
---- Respondent And WPS No. 6201 Of 2017 Naresh Kumar Khunte S/o Shiv Prasad Khunte Aged About 32 Years Occupation Service, Posted As Radiographer In C. I. M. S. Bilaspur, R/o Village Bhalwahi, Post Pamgarh, District Janjgir- Champa, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Medical Education, Mahanadi Bhawan, New Raipur, Police Station Naya Raipur, Civil And Revenue District Raipur, Chhattisgarh.
2. Chhattisgarh Institute Of Medical Sciences ( C I M S ), Through Dean, Sadar Bajar, Police Station City Kotwali, Bilaspur, Civil And Revenue District Bilaspur, Chhattisgarh.
---- Respondent And 4 WPS No. 6232 Of 2017 Mohammed Juber S/o Sheikh Baniesrail, Aged About 39 Years Occupation Service, Posted As Lab Technician In C I M S Bilaspur, R/o Purana Mina Bazar Road, Kududand, Bilaspur District Bilaspur Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Medical Education, Mahanadi Bhawan, New Raipur, Police Station Naya Raipur, Civil And Revenue District Raipur Chhattisgarh.
2. Chhattisgarh Institute Of Medical Sciences ( C I M S ) Through Dean, Sadar Bajar, Police Station City Kotwali, Bilaspur, Civil And Revenue District Bilaspur Chhattisgarh.
---- Respondent And WPS No. 6231 Of 2017 Manish Kumar Sharma S/o R. P. Sharma Aged About 40 Years Occupation Service, Posted As Lab Technician In C I M S Bilaspur, R/o Mangla, Bilaspur, District Bilaspur Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary Medical Education, Mahanadi Bhawan, New Raipur, Police Station Naya Raipur, Civil And Revenue District Raipur Chhattisgarh.
2. Chhattisgarh Institute Of Medical Sciences ( C I M S ) Through Dean, Sadar Bajar, Police Station City Kotwali, Bilaspur, Civil And Revenue District Bilaspur Chhattisgarh.
---- Respondent And WPS No. 6203 Of 2017 Smt. Monika Sahu W/o Uttam Kumar Sahu Aged About 35 Years Occupation Service Posted As Radiographer In C I M S Bilaspur Presently R/o Rama Green City Colony, Phase I I, House No. D - 242, Khamtarai Road, Sarkanda, Bilaspur, District Bilaspur Chhattisgarh.
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---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary Medical Education, Mahanadi Bhawan, New Raipur, Police Station Naya Raipur, Civil And Revenue District Raipur, Chhattisgarh.
2. Chhattisgarh Institute Of Medical Sciences ( C I M S ) Through Dean, Sadar Bajar, Police Station City Kotwali, Bilaspur, Civil And Revenue District Bilaspur Chhattisgarh.
---- Respondent And WPS No. 6242 Of 2017 Sandeep Tiwari S/o Shri Jainarayan Tiwari Aged About 35 Years Occupation Service, Posted As Lab Attendant In C I M S Bilaspur, R/o Sarkanda, Bilaspur, District Bilaspur Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary Medical Education, Mahanadi Bhawan, New Raipur, Police Station Naya Raipur, Civil And Revenue District Raipur Chhattisgarh.
2. Chhattisgarh Institute Of Medical Sciences ( C I M S ) Through Dean, Sadar Bajar, Police Station City Kotwali, Bilaspur, Civil And Revenue District Bilaspur Chhattisgarh.
---- Respondent And WPS No. 6255 Of 2017 Ku. Neelam Lahre D/o Late Sitaram Lahre, Aged About 34 Years Occupation Service, Posted As Radiographer In C I M S Bilaspur, R/o Village Chandipara, Post Pamgarh, District Janjgir-Champa, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary Medical Education, Mahanadi Bhawan, New Raipur, P.S. Naya Raipur, Civil & Revenue District Raipur, Chhattisgarh 6
2. Chhattisgarh Institute Of Medical Sciences (C I M S), Through Dean, Sadar Bajar, P.S. City Kotwali, Bilaspur, Civil & Revenue District Bilaspur, Chhattisgarh
---- Respondent And WPS No. 6227 Of 2017 Manoj Kumar Jaiswal S/o Ramswaroop Jaiswal, Aged About 30 Years, Occupation Service, Posted As Ward Boy In C I M S Bilaspur, R/o Sheetla Mandir Chowk, Kundrubadi, Chingrajpara, Bilaspur, District Bilaspur, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Medical Education, Mahanadi Bhawan, New Raipur, P.S. Naya Raipur, Civil & Revenue District Raipur, Chhattisgarh
2. Chhattisgarh Institute Of Medical Sciences (C I M S), Through Dean, Sadar Bajar, P.S. City Kotwali, Bilaspur, Civil & Revenue District Bilaspur, Chhattisgarh
---- Respondent And WPS No. 6200 Of 2017 Smt. Sameeksha Masih W/o Praveen Masih, Aged About 34 Years Occupation Service, Posted As Dark Room Assistant In CIMS Bilaspur R/o Om Nagar, Jarhabhata, Bilaspur District Bilaspur Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Medical Education, Mahanadi Bhawan, New Raipur, P.S. Naya Raipur, Civil & Revenue District Raipur Chhattisgarh
2. Chhattisgarh Institute Of Medical Science ( CIMS ), Through Dean, Sadar Bajar, P. S. City Kotwali, Bilaspur, Civil & Revenue District Bilaspur Chhattisgarh
---- Respondent And 7 WPS No. 6207 Of 2017 Smt. Hemlata Maravi W/o Narad Ram Maravi, Aged About 28 Years, Occupation Service, Posted As Radiographer In C I M S, Bilaspur, R/o Village Kudhurtal, Post Chandli, Tahsil Lormi, District Mungeli, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary Medical Education, Mahanadi Bhawan, New Raipur, P.S. Naya Raipur, Civil & Revenue District Raipur, Chhattisgarh
2. Chhattisgarh Institute Of Medical Sciences (C I M S), Through Dean, Sadar Bajar, P.S. City Kotwali, Bilaspur, Civil & Revenue District Bilaspur, Chhattisgarh
---- Respondent And WPS No. 6263 Of 2017 Laxminarayan Shastri S/o Mudrika Prasad Shastri, Aged About 43 Years, Occupation Service, Posted As Ward Boy In CIMS Bilaspur, R/o Village And Post Baima ( Nagoi ) Bilaspur, District Bilaspur Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary Medical Education, Mahanadi Bhawan, New Raipur, P. S. Naya Raipur Civil & Revenue District Raipur Chhattisgarh
2. Chhattisgarh Institute Of Medical Sciences ( CIMS ), Through Dean, Sadar Bajar, P. S. City Kotwali, Bilaspur, Civil & Revenue District Bilaspur Chhattisgarh
---- Respondent And WPS No. 6206 Of 2017 Rajesh Kumar Bhoi S/o Late Mani Ram Bhoi, Aged About 42 Years Occupation Service, Posted As Ward Boy In C I M S Bilaspur, R/o Katiyapara, Bhoipara, Juna Bilaspur, District Bilaspur, Chhattisgarh.
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---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Medical Education, Mahanadi Bhawan, New Raipur, Police Station Naya Raipur, Civil And Revenue District Raipur, Chhattisgarh.
2. Chhattisgarh Institute Of Medical Sciences ( C I M S ), Through Dean, Sadar Bajar, Police Station City Kotwali, Bilaspur, Civil And Revenue District Bilaspur, Chhattisgarh.
---- Respondent And WPS No. 6221 Of 2017 Smt. Rajeshwari Singh W/o Ajay Kumar Singh, Aged About 35 Years, Occupation Service, Posted As Radiographer In C I M S Bilaspur, R/o Tulsi Nagar, Main Road Talapara Bilaspur, District Bilaspur, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary Medical Education, Mahanadi Bhawan, New Raipur, P.S. Naya Raipur, Civil & Revenue District Raipur, Chhattisgarh
2. Chhattisgarh Institute Of Medical Sciences (C I M S), Through Dean, Sadar Bajar, P.S. City Kotwali, Bilaspur, Civil & Revenue District Bilaspur, Chhattisgarh
---- Respondent And WPS No. 6266 Of 2017 Santosh Yadav S/o Late Dhansay Yadav, Aged About 36 Years Occupation Service, Posted As Driver In C I M S Bilaspur, R/o Quarter No. A -49, Indira Vihar Colony, S E C L Bilaspur, District Bilaspur, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh, Through Secretary, Medical Education, Mahanadi Bhawan, New Raipur, Police Station Naya Raipur, Civil And Revenue District Raipur, Chhattisgarh. 9
2. Chhattisgarh Institute Of Medical Sciences ( C I M S ), Through Dean, Sadar Bajar, Police Station City Kotwali, Bilaspur, Civil And Revenue District Bilaspur, Chhattisgarh.
---- Respondent And WPS No. 6262 Of 2017 Suresh Kumar Sahu S/o Late Shatrughan Prasad Sahu, Aged About 38 Years, Occupation Service, Posted As Record Clerk In C I M S Bilaspur, R/o E - 7 Dream City, Khamtarai Road, Sarkanda, Bilaspur, District Bilaspur Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary Medical Education, Mahanadi Bhawan, New Raipur, Police Station Naya Raipur, Civil And Revenue District Raipur Chhattisgarh.
2. Chhattisgarh Institute Of Medical Sciences ( C I M S ) Through Dean, Sadar Bajar, Police Station City Kotwali, Bilaspur, Civil And Revenue District Bilaspur Chhattisgarh.
---- Respondent And WPS No. 6225 Of 2017 Manish Kumar Soni S/o Ram Kumar Soni, Aged About 33 Years Occupation Service, Posted As Radiographer In C. I. M. S. Bilaspur, R/o Shyam Bazar Balouda, District Janjgir- Champa, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary Medical Education, Mahanadi Bhawan, New Raipur, Police Station Naya Raipur, Civil And Revenue District Raipur, Chhattisgarh.
2. Chhattisgarh Institute Of Medical Sciences ( C I M S ), Through Dean, Sadar Bajar, Police Station City Kotwali, Bilaspur, Civil And Revenue District Bilaspur, Chhattisgarh.
---- Respondent And 10 WPS No. 6205 Of 2017 Manmohan Singh Markam S/o Dinesh Singh Markam, Aged About 25 Years Occupation Service, Posted As Dark Room Assistant In C I M S Bilaspur, R/o V- Jalso, Post Sukulkari, Tehsil Masturi, District Bilaspur, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary Medical Education, Mahanadi Bhawan, New Raipur, P.S. Naya Raipur, Civil & Revenue District Raipur, Chhattisgarh
2. Chhattisgarh Institute Of Medical Sciences (C I M S), Through Dean, Sadar Bajar, P.S. City Kotwali, Bilaspur, Civil & Revenue District Bilaspur, Chhattisgarh
---- Respondent And WPS No. 6204 Of 2017 Vivek Kumar Sharma S/o Ramesh Chandra Sharma, Aged About 40 Years Occupation Service, Posted As Lab Technician In C. I. M. S. Bilaspur, R/o House No. B 15, Abhishek Vihar, Phase 1, Mangla, Bilaspur, District Bilaspur, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary Medical Education, Mahanadi Bhawan, New Raipur, Police Station Naya Raipur, Civil And Revenue District Raipur, Chhattisgarh.
2. Chhattisgarh Institute Of Medical Sciences ( C I M S ), Through Dean, Sadar Bajar, Police Station City Kotwali, Bilaspur, Civil And Revenue District Bilaspur, Chhattisgarh.
---- Respondent And WPS No. 6261 Of 2017 Nelson Lakra S/o Najarius Lakra Aged About 33 Years Occupation Service, Posted As Lab Technician In CIMS Bilaspur R/o Shail Vihar, Bilaspur District Bilaspur Chhattisgarh
---- Petitioner 11 Vs
1. State Of Chhattisgarh Through Secretary Medical Education, Mahanadi Bhawan, New Raipur, P. S. Naya Raipur Civil & Revenue District Raipur Chhattisgarh
2. Chhattisgarh Institute Of Medical Sciences ( CIMS ), Through Dean, Sadar Bajar, P. S. City Kotwali, Bilaspur, Civil & Revenue District Bilaspur Chhattisgarh
---- Respondent And WPS No. 6226 Of 2017 Ramphal Yadav S/o Basawan Yadav, Aged About 43 Years Occupation Service, Posted As Lab Technician In C I M S Bilaspur, R/o N V C 52 Narmada Vihar Colony, Yadunandan Nagar, Tifra, Bilaspur, District Bilaspur Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary Medical Education, Mahanadi Bhawan, New Raipur, Police Station Naya Raipur, Civil And Revenue District Raipur Chhattisgarh.
2. Chhattisgarh Institute Of Medical Sciences ( C I M S ) Through Dean, Sadar Bajar, Police Station City Kotwali, Bilaspur, Civil And Revenue District Bilaspur Chhattisgarh.
---- Respondent And WPS No. 6202 Of 2017 Smt. Pinki Wadhwani W/o Bhagat Ram Wadhwani, Aged About 36 Years, Occupation Service, Posted As Lab Technician In C I M S Bilaspur, R/o Shubham Vihar, Bilaspur, District Bilaspur, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary Medical Education, Mahanadi Bhawan, New Raipur, P.S. Naya Raipur, Civil & Revenue District Raipur, Chhattisgarh
2. Chhattisgarh Institute Of Medical Sciences (C I M S), Through 12 Dean, Sadar Bajar, P.S. City Kotwali, Bilaspur, Civil & Revenue District Bilaspur, Chhattisgarh
---- Respondent And WPS No. 6264 Of 2017 Sanjay Kumar Dubey S/o Shri Narayan Prasad Dubey, Aged About 41 Years, Occupation Service, Posted As Lab Attendant In CIMS Bilaspur, R/o Village & Post Saida, District Bilaspur Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary Medical Education, Mahanadi Bhawan, New Raipur, P. S. Naya Raipur Civil & Revenue District Raipur Chhattisgarh
2. Chhattisgarh Institute Of Medical Science ( CIMS ), Through Dean, Sadar Bajar, P. S. City Kotwali, Bilaspur, Civil & Revenue District Bilaspur Chhattisgarh
---- Respondent And WPS No. 6223 Of 2017 Dev Singh Marko S/o Shri Bishram Singh Marko, Aged About 40 Years, Occupation Service, Posted As Lab Technician In C I M S Bilaspur, R/o L I G 759 Dindayal Housing Board Colony, Mangla, Bilaspur, District Bilaspur Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary Medical Education Mahanadi Bhawan, New Raipur, Police Station Naya Raipur, Civil And Revenue District Raipur Chhattisgarh.
2. Chhattisgarh Institute Of Medical Sciences ( C I M S ) Through Dean, Sadar Bajar, Police Station City Kotwali, Bilaspur, Civil And Revenue District Bilaspur Chhattisgarh.
---- Respondent And 13 WPS No. 6209 Of 2017 Amru Ram Sahu S/o Pyarelal Sahu, Aged About 38 Years Occupation Service, Posted As Radiographer In CIMS Bilaspur, R/o House No. E 02 Seepat Road Sarkanda Bilaspur Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary Medical Education, Mahanadi Bhawan, New Raipur, P. S. Naya Raipur, Civil & Revenue District Raipur Chhattisgarh
2. Chhattisgarh Institute Of Medical Sciences ( CIMS ), Through Dean, Sadar Bajar, P. S. City Kotwali, Bilaspur, Civil & Revenue District Bilaspur Chhattisgarh
---- Respondent And WPS No. 6222 Of 2017 Santosh Kumar Pandey S/o Dwarika Prasad Pandey, Aged About 36 Years, Occupation Service, Posted As Ward Boy In C I M S , Bilaspur, R/o Quarter No. 24, Police Line, Bilaspur, District Bilaspur, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Medical Education, Mahanadi Bhawan, New Raipur, Police Station Naya Raipur, Civil And Revenue District Raipur, Chhattisgarh.
2. Chhattisgarh Institute Of Medical Sciences ( C I M S ), Through Dean, Sadar Bajar, Police Station City Kotwali, Bilaspur, Civil And Revenue District Bilaspur, Chhattisgarh.
---- Respondent For Respective Petitioners Mr. Rakesh Pandey and Mr. CJK Rao, Advocates For Respondent /State Mr. Sangharsh Pandey, Dy. GA and Ms. Tripti Rao, Panel Lawyer 14 Hon'ble Shri Justice Prashant Kumar Mishra Order On Board 21/11/2017
1. Heard.
2. Learned counsel for the parties would not dispute that WPS No.3367 of 2017, decided on 27.09.2017 [Khemendra Singh Dhruw Vs. Chhattisgarh Institute of Medical Sciences (CIMS) and another ] was dealing with an identical issue raised in the present batch of writ petitions, though learned counsel would submit that the said case of Khemendra Singh Dhruw (Supra) was disposed of after submission of reply by the respondents.
3. The matter pertains to consideration of the petitioners' case for their confirmation upon completion of the period of probation.
4. Whether or not an employee has satisfactorily completed the period of probation is the exclusive domain of the Appointing Authority and this Court is not going to pass any order for confirmation of any employee on successful completion or otherwise of the probation period.
5. In view of the order passed by this Court in Khemendra Singh Dhruw (Supra), I am not inclined to keep this present batch of petitions pending.
6. Accordingly, all the writ petitions are disposed of with 15 observation that the respondents shall take decision with regard to the confirmation of the petitioners' services upon successful completion of the period of probation or otherwise, at the earliest, preferably within a period of 04 months from today. Sd/-
Judge (Prashant Kumar Mishra) Shyna