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[Cites 0, Cited by 2] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa Co-operative Societies Act, 1962

(1)An application for the registration of a Co-operative Society shall be made to the Registrar in such form as the Registrar may, from time to time, specify, and the applicants shall furnish to him all such information about the Society as he may require.