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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(h) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(h)Batteries for the operation of the ships radio installation, if any shall not be placed in any sleeping room provided for the crew, and precautions shall be taken which will ensure that fumes from such batteries cannot discharge into any part of the crew accommodation.