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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(2)(a) in The Pandit Deendayal Petroleum University Act, 2007

(a)The Search Committee shall consist of the following members, to be nominated by the Board, namely:-
(i)an eminent technologist;
(ii)an eminent educationist; and
(iii)one of the members of the Board.