Delhi High Court - Orders
Bimla Chopra & Anr vs Kuldeep on 6 October, 2022
$~R-10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 240/2015
BIMLA CHOPRA & ANR ..... Appellants
Through: Ms. Amita Gupta, Advocate.
versus
KULDEEP ..... Respondent
Through: Advocate (appearance not given)
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 06.10.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Learned counsel for the appellant states that she has moved an application vide diary No. 1548587/2022. However, the same is not on record. Learned counsel for the appellant is directed to take steps to bring the same on record.
Learned counsel for the respondent states that he has filed his reply to the application vide diary No. 1640434/2022. However, the same is also not on record. Learned counsel for the respondent is directed to take steps to bring the same on record.
List on 27.10.2022.
GAURANG KANTH, J OCTOBER 06, 2022 kd Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:07.10.2022 15:16:25