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State Consumer Disputes Redressal Commission

Icici Bank Ltd vs Sushil Shantilal Mutha on 1 December, 2011

1 FA-1157-2007 Date of filing 01/11/2007 Date of order :01/12/2011 MAHARASHTRA STATE CONSUMER DISPUTE REDRESSAL COMMISSION,MUMBAI, CIRCUIT BENCH AT AURANGABAD.

FIRST APPEAL NO. :1157 OF 2007 IN COMPLAINT CASE NO.:175 OF 2007 DISTRICT CONSUMER FORUM :AURANGABAD The Manager ICICI Bank Ltd Tapadiya Circle Nirala Bazar, Aurangabad. ...APPELLANT VERSUS Sushil Shantilal Mutha R/o.Plot No. 488, N-1, F - Sector Cidco, Aurangabad. ...RESPONDENTS CORAM : Mrs.Uma S.Bora, Hon`ble Presiding Member.

Mr.K.B.Gawali, Hon`ble Member.

O R A L O R D E R Per Mrs.Uma S.Bora, Hon`ble Presiding Member.

None appeared for appellant. In the year 2007, Adv. Smt. Heera Shelke had appeared for appellant. Adv. S.T.Agrawal appeared for respondent. But since year 2009 till today matter was adjourned on various dates. Neither appellant nor their counsels remained present. It seems that appellant is not interested in pursuing the matter. Appeal is dismissed in default.




K.B.Gawali,                               Mrs.Uma S.Bora
 Member                                  Presiding Member


Patil A.H.
Steno H.G.
 1   FA-1157-2007