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[Cites 0, Cited by 1] [Section 10(3)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(3)(v) in The Maharashtra Stamp Act, 1958

(v)[ by e-payment;] [Clause (v) was added by Maharashtra 41 of 2011, Section 3(c), (w.e.f. 28.11.2011).]