Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Manipur - Subsection

Section 11(3) in The Dangerous Drugs (Manipur Amendment) Act, 1985

(3)A treatment centre or any part thereof, which is not inside a prison or declared to be a subsidiary jail, may give treatment to any person who may voluntarily come there for treatment of addiction to dangerous drug.".