Section 4(viii) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004
(viii)Mere appearance at the PACET does not automatically entitle a candidate to be considered for admission into Planning, Architecture and related Courses unless the candidate satisfies the requirement of eligibility as laid down under Rule 9 and other criteria laid down in the Rules for Admission that shall be issued separately.
